Tripura High Court
Case BriefsHigh Courts

“The sword of justice given to a Judge has to be exercise with utmost responsibility and judiciously considering the reforms.”

Case BriefsHigh Courts

Bombay High Court: A Division Bench comprising of B.R. Gavai and Sarang V. Kotwal, JJ. allowed an appeal filed against the order

Case BriefsSupreme Court

Supreme Court: Navin Sinha, J. speaking for himself and A.M. Khanwilkar, J. delivered a decision in a criminal appeal wherein the appellant,