Cal HC | Conviction and sentence for offence under Ss. 376 and 511 IPC upheld for alleged rape of minor
Calcutta High Court: Rajarshi Bhardwaj, J., addressed an appeal arising out of a judgment and order of conviction passed by the Additional
Calcutta High Court: Rajarshi Bhardwaj, J., addressed an appeal arising out of a judgment and order of conviction passed by the Additional