SEBI
Legislation UpdatesNotifications

On 04-08-2022, the Securities and Exchange Board of India (‘SEBI’) issued enhanced guidelines for debenture trustees and listed issuer companies on security

Legislation UpdatesNotifications

    On 28-08-2022, Reserve Bank of India (‘RBI') notified that for smooth functioning of the Regional Rural Banks (‘RRBs') and to

Business NewsNews

A private placement, rather than a public issue, is the markets regulator’s favoured route to start trading in securities receipts issued by