Supreme Court invites applications seeking conferment of designation of Senior Advocates
On 25.02.2022, the Supreme Court has invited applications seeking conferment of designation of Senior Advocates from retired Chief Justices/ Judges of High
Senior Designation
Ori HC│Exercise of suo motu power by Orissa High Court for designation of “Senior Advocates” ultravires the guidelines laid down Indira Jaising case; Power to Add/Delete/Modify in Rules lies only with Supreme Court
Orissa High Court: A Division Bench of Chitta Ranjan Dash and Pramath Patnaik JJ. held sub-rule (9) of Rule- 6 of the
Withdrawal of GHCAA President Yatin Oza’s senior designation| SC decides to wait for Gujarat High Court’s order
Supreme Court: The 3-judge bench of SK Kaul, Aniruddha Bose and Krishna Murari, JJ has said that it would wait for the
Yatin Oza offers unconditional apology; SC says one can improve system without imputations
“Grievances may exist but can always be conveyed in a better language. Systems can be improved but imputations should not unnecessarily be
Gujarat HC withdraws GHCAA President Yatin Oza’s Senior Advocate status
Nilufer Bhateja, Editorial Assistant has put this story together
Breaking | 37 Advocates designated as Senior Advocates by Supreme Court
On 27-03-2019, Supreme Court of India has designated a total number of 37 Advocates as Senior Advocates. Below is the list of
Mathews Nedumpara barred from practicing in SC for one year
Supreme Court: Holding advocate Mathew Nedumpara guilty of contempt, the bench of RF Nariman and Vineet Saran, JJ has barred Nedumpara from practicing
Not the first time when Mathews Nedumpara has ‘attempted to browbeat and insult Judges’: SC
Supreme Court: Holding advocate Mathew Nedumpara guilty of contempt, the bench of RF Nariman and Vineet Saran, JJ has issued notice to
Designation of Senior Advocates: Permanent Committee to examine & Interview the advocate applying for designation [Read Guidelines]
Supreme Court: With the intent to make the exercise of senior designation more objective, fair and transparent so as to give full