service matters

Case BriefsHigh Courts

Delhi High Court: Jyoti Singh, J., refused to entertain a writ petition filed by a member of All India Services holding that the

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In the wake of the news reports appeared in a section of media that “GoI shifts all service matters of employees of

Case BriefsHigh Courts

Jammu & Kashmir High Court: A Single Judge Bench of Sanjeev Kumar, J., dismissed a writ petition whereby the petitioner sought directions

Case BriefsHigh Courts

Allahabad High Court: A Single Judge Bench comprising of Amit Sthalekar, J. ordered the petitioner (wife of a retired government servant) to

Case BriefsHigh Courts

Delhi High Court: A Division Bench comprising of S.Ravindra Bhat and AK Chawla, JJ., dismissed a writ petition challenging the Roster Point

Case BriefsHigh Courts

Delhi High Court: Forum of SC and ST legislators and Parliamentarians- a non legal entity filed a PIL before the Delhi High Court