sex selection

bombay high court
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Bombay High Court considered whether the said statement amounted to an offence under PCPNDT Act and propagation of sex selection/advertisement of any diagnostic technique.

Op EdsOP. ED.

by Dr. Kaushal J. Thaker†

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A section of the media is speculating that the PC&PNDT (Pre Conception and Pre Natal Diagnostic Techniques (Prohibition of Sex Selection) Act

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Supreme Court: In the light of the meeting with Google India, Yahoo ! India and Microsoft Corporation (I) Pvt. where all the