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Shareholders of Private Company

Compliance Checklist

OP. ED.Practical Lawyer Archives

Compliance Checklist for Acceptance of Unsecured Loans from Directors and Shareholders of Private Company

Gaurav N Pingle, Practising Company Secretary, Pune
Cite as: (2019) PL (CSP) August 70

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Published on August 12, 2019March 21, 2021By Bhumika Indulia

1 Comment24916 views

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