SC stays Meghalaya HC judgment holding Editor and Publisher of Shillong Times guilty of contempt
Supreme Court: The Court has stayed the Meghalaya High Court judgment holding The Shillong Times editor Patricia Mukhim and publisher Shoba Chaudhuri
Shillong Times
Editors Guild of India on the Meghalaya High Court’s order in a contempt case against “The Shillong Times”
Statement Issued by Editors Guild of India The Editors Guild of India is deeply distressed over the Meghalaya High Court’s order in
Megh HC | Editor and Publisher of Shillong Times guilty of contempt; to pay a fine of Rs 2 lakhs each or face ban
Meghalaya High Court: A Bench of Mohammad Yaqoob Mir, CJ and S.R. Sen, J. came down heavily on the Editor and the