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Shri Justice Dama Seshadri Naidu

Appointments & Transfers News

Bombay HC | Justice Dama Seshadri Naidu transferred from Kerala HC

The President, after consultation with the Chief Justice of India, has transferred Shri Justice Dama Seshadri Naidu (Judge of the Kerala High Court),

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Published on March 6, 2019By Bhumika Indulia

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