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Skill Development

Hot Off The Press News

Parliament Updates | Scheme for welfare of Transgender Persons; Rs 1 Crore released for development of Transgender Community

The Ministry of Social Justice and Empowerment introduced a Bill titled “The Transgender Persons (Protection of Rights) Bill, 2019” in the Lok

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Published on December 4, 2019December 4, 2019By Bhumika Indulia

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Business News News

Applicability of GST on Skill Development, Start-Ups and Tourism

The Ministry of Finance has explained the applicability of Goods and Services Tax (GST) on Skill Development, Start-Ups, and Tourism etc. All

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Published on March 28, 2018By Saba

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