Maharashtra reservation| SC to begin final hearing in Maratha Quota issue from March 17
Supreme Court: The Court will start from March 17 the final hearing on the petitions challenging the constitutional validity of a Maharashtra
socially and educationally backward
Maharashtra Govt files caveat in SC anticipating challenge to Bombay HC’s Maratha Quota verdict
Supreme Court: The Maharashtra government has filed a caveat in the Supreme Court anticipating challenge to the verdict passed by the Bombay