President grants assent to –The International Financial Services Centres Authority Act, 2019
The International Financial Services Centres Authority Act, 2019 received President’s assent on 19-12-2019. It is an Act to provide for the establishment
Special Economic Zones Act 2005
Cabinet Approval | Promulgation of an Ordinance for Amendment to the Special Economic Zones Act, 2005
The Union Cabinet, chaired by the Prime Minister Narendra Modi has approved promulgation of an Ordinance to amend the definition of “person”,