Case BriefsSupreme Court

“…the case on hand is fit to be included in the syllabus of a law school as a study material for students to get equipped with the various provisions of the Code relating to execution.”

Case BriefsSupreme Court (Constitution/Larger Benches)

Supreme Court: The 5-judge bench of Arun Mishra, Indira Banerjee, Vineet Saran, MR Shah and S. Ravindra Bhat, JJ has held that

Case BriefsSupreme Court

Supreme Court: In the case where the review petition preferred in 2012, was kept pending for almost four years and, thereafter, the