Case BriefsSupreme Court

Supreme Court: After the Technical Committee and the Overseeing Judge submitted their reports in the Pegasus Spyware case, the 3-judge bench of

Case BriefsSupreme Court

“If you want to keep a secret, you must also hide it from yourself.” ­George Orwell, 1984 Supreme Court: The 3-judge bench of NV Ramana, CJ and Surya Kant and Hima Kohli, JJ has appointed an Expert

Case BriefsSupreme Court

“The free flow of information from the Petitioners and the State, in a writ proceeding before the Court, is an important step towards Governmental transparency and openness, which are celebrated values under our Constitution.”

Case BriefsSupreme Court

“… it was an extremely uphill task to find and select experts who are free from prejudices, are independent and competent.”

Case BriefsHigh Courts

Gujarat High Court: A Division Bench comprising of M.R. Shah and A.Y. Kogje, JJ., decided a petition wherein Union of India was