State police chief Archives

Ker HC | Returning Officer directed to follow KCS Rules and Circular issued by State Police Chief for voting to be completed in free and fair manner

Kerala High Court: Devan Ramachandran, J. allowed the writ petition to direct the Returning Officer (RO) to act in terms of the

Supreme Court: Dealing with the Section 97 of the Kerala Police Act, 2011 which mandates that the State Government shall ensure a