Case BriefsSupreme Court

“Children are the future of our country and if there is some stinginess in providing them with adequate nutrition, the country as a whole is deprived in future of taking the benefit of their potential.”

Op EdsOP. ED.

by Uday Shankar*

Hot Off The PressNews

Kindly refer to the Guidelines on lockdown measures to be taken by Ministries/Departments of Government of India, States/Union Territory Governments and State/Union

Case BriefsSupreme Court

“Attitude of States/ Union Territories in not framing policies under Solid Waste Management Rules, 2016 even after two years is pathetic” Supreme

Case BriefsSupreme Court

Supreme Court: A vacation bench comprising of Abdul Nazeer and Indu Malhotra, JJ. granted relief to the States of Bihar, Jharkhand and