Case BriefsSupreme Court

Supreme Court: Clarifying the legal position on expiry of stay, the 3-judge bench of RF Nariman, Navin Sinha and KM Joseph, JJ

Case BriefsSupreme Court

Supreme Court: Explaining the scope of the powers of the Chairman of the Central Administrative Tribunal (CAT), the Bench of R. Banumathi

Case BriefsSupreme Court

Supreme Court: In order to ensure that the civil or criminal proceedings do not remain pending for unduly period at the trial