Recommendations of Inter-Ministerial Group on Stressed Assets in Telecom Sector approved
The Union Cabinet has approved two key measures in telecom sector to facilitate investments, consolidation in the sector and enhancing ease of
stressed assets
The Banking Regulation (Amendment) Ordinance, 2017 promulgated for resolution of stressed assets
The promulgation of the Banking Regulation (Amendment) Ordinance, 2017 inserting two new Sections (viz. 35AA and 35AB) after Section 35A of the