Supreme Court Collegium recommends appointment of Judges for Kerala High Court and Telangana High Court
The Collegium on 16-04-2024, resolved to recommend the appointment of 3 Judges, which included 2 Permanent Judges and 1 Advocate as a Judge.
Supreme Court Collegium
Supreme Court Collegium recommends appointment of Permanent Judges and Additional Judge for Karnataka High Court
The Resolution dated 03-04-2024 was signed by two members of the Collegium as Justice B R Gavai was travelling out of Delhi. However, Justice Gavai verbally conveyed his agreement with the proposal.
March 2024 Judicial Appointment Tracker | 36 High Court Appointments, 26 SC Collegium Recommendations
This segment aims to track and chart the monthly course of judicial appointments in the Supreme Court and High Courts along with recommendations made by the Supreme Court Collegium.
Supreme Court Collegium recommends transfer of Justice Arvind Singh Chandel from Chhattisgarh High Court to Patna High Court
Earlier the Collegium proposed to transfer Justice Chandel to Madras High Court, but upon appreciating his difficulty, the Collegium partially acceded to his request and recommended to transfer him to Patna High Court.
Supreme Court Collegium recommends transfer of 2 Delhi High Court Judges
The Collegium on 13-03-2024 recommended the transfer to 2 Delhi High Court Judges namely- Justice Sanjeev Sachdeva and Justice V. Kameshwar Rao.
Supreme Court Collegium recommends appointment of Judges for 4 High Courts
In a series of Resolutions dated 12-03-2024, the Collegium recommended appointment of several Permanent Judges and appointment of Judicial Officers and Advocates as Judges.
February 2024 Judicial Appointments Tracker | 8 High Court Appointments and 17 Supreme Court Collegium Recommendations
This segment aims to track and chart the monthly course of judicial appointments in the Supreme Court and High Courts along with recommendations made by the Supreme Court Collegium.
Supreme Court Collegium accedes to the requests of transfer made by 3 High Court Judges
The Supreme Court Collegium on 13-02-2024 recommended the transfer of Justice Moushumi Bhattacharya, Justice Anu Sivaraman and Justice Sujoy Paul.
Supreme Court Collegium recommends appointment of Permanent Judges for 3 High Courts
The Collegium recommended the names of 13 Additional Judges to be appointed as Permanent Judges for the High Courts of Andhra Pradesh, Madhya Pradesh and Punjab and Haryana.
Supreme Court Collegium recommends appointment of Justice NV Anjaria as 34th Chief Justice of Karnataka High Court
Current Chief Justice of Karnataka High Court, Justice PS Dinesh Kumar is due to retire on 24-02-2024.
January 2024 Judges Tracker | 1 Supreme Court and 15 High Court Appointments; 22 Collegium Recommendations
This segment aims to track and chart the monthly course of judicial appointments in the Supreme Court and High Courts along with recommendations made by the Supreme Court Collegium.
Centre appoints Chief Justices of 6 High Courts and Acting Chief Justice for Punjab and Haryana High Court
Ministry of Law and Justice notified appointment of Chief Justices for Allahabad, Gauhati, Meghalaya, Rajasthan, Orissa and Uttaranchal High Courts.
Justice Prasanna Bhalachandra Varale takes oath as Judge of Supreme Court of India
Presently, Justice Prasanna B. Varale is the third Supreme Court Judge belonging to a Scheduled Caste after Justice B.R. Gavai.
Supreme Court Collegium recommends appointment of Justice PS Dinesh Kumar as Chief Justice of Karnataka High Court
Justice Pratinidhi Srinivasacharya Dinesh Kumar, who was appointed as a Judge of the High Court of Karnataka on 02-1-2015, is due to demit office on 24-02-2024 and will have a tenure as a Chief Justice for little over a month.
Supreme Court Collegium recommends appointment of Justice Prasanna B. Varale as Judge of Supreme Court of India
Justice Prasanna Bhalachandra Varale is currently the 32nd Chief Justice of Karnataka High Court and the only Chief Justice belonging to a Scheduled Caste among the Chief Justices of High Courts across the country.
Supreme Court Collegium recommends appointment of Additional and Permanent Judges for 3 High Courts
In a series of Resolutions passed on 18-01-2024, the Collegium recommended appointment of Judges for Calcutta, Jharkhand and Kerala High Courts.
Supreme Court Collegium recommends elevation of Advocates and Judicial Officers as Gujarat and Madhya Pradesh High Court Judges
A total number of 4 candidates were recommended by the Collegium to be appointed as Judges of the High Courts of Gujarat and Madhya Pradesh.
Supreme Court Collegium recommends appointment of Additional Judges and Permanent Judges for 6 High Courts
2024’s first Supreme Court Collegium Resolutions recommended the appointment of Additional and Permanent Judges for the High Courts of Bombay, Calcutta, Chhattisgarh, Gauhati, Jammu & Kashmir and Ladakh and Punjab and Haryana.
Supreme Court Collegium recommends transfer of Justice Shree Chandrashekhar, Judge, Jharkhand High Court
The Collegium recommended the transfer of Justice Chandrashekhar from Jharkhand High Court to Rajasthan High Court.
High Courts 2023: A Recap of High Court Judges’ Elevation, Retirements, Judicial Strength and Collegium Recommendations
The year end is near, and it is time to reflect on the past! Read this report to know all that was relevant for the High Court Judges in 2023.