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Call for Applications| Writers to join Awaaz Initiative: Celebrating International Mother Language Week

The Awaaz Initiative seeks to exponentially increase the discourse around socio-legal issues in regional languages. Awaaz is a platform for regional writers,

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Published on February 9, 2023February 9, 2023By Bhumika Indulia

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Case Briefs Supreme Court

NEET candidates should have basic knowledge of English even if writing in regional language; Madras HC order granting grace marks set aside: SC

Supreme Court: A Bench comprising of S.A. Bobde and L. Nageswara Rao, JJ. allowed a set of appeals filed against the order of

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Published on November 27, 2018November 28, 2018By Bhumika Indulia

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