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Taxpayers
GSTN introduces single click Nil filing of GSTR-1
On 02-08-2022, the Goods and Service Tax Network has introduced a Single click Nil filing of GSTR-1 on the GSTN portal in
Extension of due dates for Annual Return and Reconciliation Statement for 2018-19
The Government has been receiving a number of representations regarding the need to extend due date for filing Annual Return (FORM GSTR-9)
AP HC | Does Government has the right to spend public money as per their whims and fancies? HC discusses in light of stoppage of social security pension
Andhra Pradesh High Court: Battu Devanand, J., while addressing the instant matter, observed that, The government is not supposed to spend public money
Extension of various time limits under Direct Tax & Benami laws
In view of the challenges faced by taxpayers in meeting the statutory and regulatory compliance requirements across sectors due to the outbreak
GSTR-9 & GSTR-9C more simplified & last dates of submission extended
The Government has decided to extend the due dates of filing of Form GSTR-9 (Annual Return) and Form GSTR-9C (Reconciliation Statement) for
Clarification issued by CBDT on — Incorrect reports on social media pertaining to difficulty in filing IT Returns
Central Board of Direct Taxes (CBDT) has said that no changes have been made in any of the Income-tax Return (ITR) forms