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The Nani Palkhivala Arbitration Centre (‘NPAC’) conducted 14th Annual International Conference 2023 on ‘Recent Advances and Developments in Global Arbitration’ on September
About the Institute Dr. Ram Manohar Lohiya National Law University (RMLNLU) is a public law school and a National Law University located
The Review Report submitted by IIT Kanpur on DOAS Technology for the Measurement of Gaseous Air Pollutants in Ambient Air recommended DOAS technologies for regulatory measurements of ambient air quality under NAAQS.
Bombay High Court: In a petition filed regarding resurfacing of potholes with the onslaught of monsoon and there being no
On 16th August, 2022, the Inflation Reduction Act, 2022 was signed by the President of USA. The Act includes law over climate,
Interviewed by Nisha Gupta
Bengaluru Rural and Urban 1st Additional District Consumer Disputes Redressal Forum: While deciding the instant complaint raising the issue of
“It is well known that our country is a technological powerhouse and if we are unable to take advantage of the resources available with us and fully utilise the benefits of technology through computers and the internet for the benefit of children, our status as a technological powerhouse would be in jeopardy and would remain only on paper.”
The Parliamentary Committee of South Korea has approved a bill, Partial amendment to the Telecommunications Business Act (alternative) (Chairman of Science and
by Abhilekh Tiwari†
Interviewed by Nitya Bansal
Table of Contents Simple Amendments, Clipped Democracies and no Privacy – Need for Informed Participation Smriti Kanwar 1 Influence of Technology on
by Kirit Javali* & Vivek Prasad**
Rajasthan High Court: A Single Judge Bench comprising of Vijay Bishnoi J., while allowing to take the voice sample of the accused