Termination of Services

Rajasthan High Court
Case BriefsHigh Courts

    Rajasthan High Court: In a case of an illegal termination of a Manager of Kotak Mahindra Bank being pending for

Case BriefsHigh Courts

Kerala High Court: Anu Sivaraman, J. contemplated a writ petition where the several petitioners worked in different posts in the District Child

Case BriefsForeign Courts

Pakistan Supreme Court: The Bench of Gulzar Ahmed,  Faisal Arab and Ijaz UL Ahsan, JJ., dismissed the petition filed against a Judgment

Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Anu Malhotra, J. gave a decision by upholding the decision of Presiding Officer