Centre declares 18 more individuals as designated terrorists [Read the List]
Central Government had amended the Unlawful Activities (Prevention) Act, 1967 in August 2019, to include the provision of designating an individual as
Terror Attack
ICJ | Kulbhushan Jadhav Case [LIVE]: Four day hearing to begin today amidst the tensions after a massive terror attack in J&K
As reported by PTI, a four-day public hearing in the case of Kulbhushan Jadhav, a Retired Indian Navy officer sentenced to death