delhi high court
Case BriefsHigh Courts

“Given the distinct role played by the Public Prosecutors, it becomes imperative that the appointees are adequately equipped to shoulder the weighty responsibilities the post carries.”

NewsTreaties/Conventions/International Agreements

The National Centre for Good Governance (NCGG) and Indian Institute of Corporate Affairs (IICA) have signed an MoU here today. The Secretary,

Case BriefsHigh Courts

Delhi High Court: While disposing of a petition, a Single Judge Bench comprising of Yogesh Khanna, J. set aside the directions given by