Case BriefsHigh Courts

Madras High Court: S.M. Subramaniam, J., held that Protraction and prolongation of litigations affecting women can never be encouraged by the Courts.

Case BriefsHigh Courts

Kerala High Court: While deciding an application for transfer of two cases from one jurisdiction to another, R. Narayana Pisharadi, J., disposed

Case BriefsSupreme Court

Supreme Court: Explaining the law on transfer of cases from High Courts to the Supreme Court, the single judge bench of Aniruddha

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Supreme Court: The Court has asked CBI to investigate within 7 days the mysterious case of the accident in which the Unnao

Case BriefsSupreme Court

Supreme Court: In the matter relating to Gorkhaland agitation, the bench of Dr. AK Sikri and Ashok Bhushan refused to transfer of