tribals Archives | SCC Times

Bom HC | Festival of lights would spread joy, but few are deprived of basic necessities: Is Aadhaar the only criteria for identification of beneficiaries under National Food Security Act? Read on

Bombay High Court: The Division Bench of Prasanna B. Varale and Madhav J. Jamdar, JJ., while addressing a petition expressed that, It

Case Briefs High Courts

Megh HC | “Facebook post sought to create a divide to cordial relationship between tribal & non-tribal living in Meghalaya”; Criminal Case against journalist refused to be quashed over Facebook post

Meghalaya High Court: W. Diengdoh, J., while refusing to quash a criminal case against a journalist as the Facebook post shared by the

Hot Off The Press News

SC stays order for forced eviction of more than 1, 000, 000 forest dwellers

Supreme Court: After the Centre sought stay on the order which directed the forced eviction of more than 1,000,000 tribals and other forest-dwelling

Hot Off The Press News

Centre seeks stay on SC order directing forced eviction of more than 1,000,000 tribals from from forestlands across 16 states

Supreme Court: After the Court ordered the forced eviction of more than 1,000,000 tribals and other forest-dwelling households from forestlands across 16

Case Briefs Supreme Court

SC orders forced eviction of more than 1,000,000 tribals from from forestlands across 16 states

Supreme Court: The Supreme Court has ordered the forced eviction of more than 1,000,000 tribals and other forest-dwelling households from forestlands across 16 states after