‘Grand innings on the Bench for more than 2 decades’; Legal Fraternity shares insights on the journey of Justice Kaul on his retirement
Legal Fraternity shares insights on the journey of Justice Kaul on his retirement
Tushar Mehta
Ayodhya Matter: “Don’t talk nonsense”, “You are talking nonsense”, Rajeev Dhavan & ASGs engage in war of words
Supreme Court: When the 3-judge Bench of Dipak Misra, CJI and Ashok Bhushan and S.A. Nazeer, JJ assembled to hear the Ram Janamabhoomi-Babri