delhi high court
Case BriefsHigh Courts

The PIL was filed highlighting the inaction of the University Grants Commission (‘UGC’) with respect to Universities/ Institution/ Colleges providing unspecified courses.

Case BriefsSupreme Court

    Supreme Court: In an appeal filed against the judgment passed by the Kerala High Court, wherein the division bench of

Case BriefsHigh Courts

Rajasthan High Court: A Division Bench comprising of Goverdhan Bardhar and Mohammad Rafiq, JJ., upheld the appeal directed against the order passed by