Unauthorised Colonies Archives

Legislation Updates Statutes/Bills/Ordinances

Lok Sabha passes the National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019

Lok Sabha passed the National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019. Purpose of

Cabinet Decisions Legislation Updates

Cabinet approves — National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019

40 Lakh persons of 1731 Unauthorised Colonies to be benefited

Cabinet Decisions Legislation Updates

Cabinet approves regulations for conferring/recognizing ownership or mortgage/ transfer rights to 40 lakh residents of unauthorized colonies in Delhi

Bill to be introduced in the next session of Parliament Union Cabinet approved the Regulations for conferring/ recognizing ownership or mortgage/ transfer