[Uniform Civil Code] 22nd Law Commission decides to solicit views of public/ religious organizations
On 14-6-2023, the 22nd Law Commission of India decided to solicit views and ideas of the public and recognized religious organizations about
On 14-6-2023, the 22nd Law Commission of India decided to solicit views and ideas of the public and recognized religious organizations about
Introduction The National Law Institute University (NLIU) is a law school and centre for research located in Bhopal, India. Established
ABOUT THE CONFERENCE: AN INTRODUCTION Amity Centre for Comparative Legal Studies under the aegis of Amity Law School, Noida [Amity
Allahabad High Court: J.J. Munir, J., observed that, in matrimonial matters, it is disconcerting to note that parties change his/her faith to the
Supreme Court: The bench of R Banumathi and Indira Banerjee, JJ has given a split verdict on the issue whether a Family
On 07.10.2016, the Law Commission of India notified a questionnaire inviting public to give their views for the revision and reform of