Call for Papers | Aanvikshiki: A Seminar on Kautilya’s Arthashastra [Submit by April 17, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
University Grants Commission
Madras HC reads down TNDALU Ph.D Regulation mandating 2-year LLM for admission to Ph.D Programme
“Two-year LLM is not a higher qualification than the one-year LLM as both get the same degrees. Prescribing higher standards would be in ‘addition to’ and not in ‘derogation to’. It can be supplementing and not supplanting”
Mother and father are equally entitled to recognition as child’s parents; Delhi HC directs GGSIPU to include mother’s name in degrees/certificates
“It would be clearly retrogressive if educational certificates, degrees and other such documents reflect the name only of the father of a candidate, eliminating the name of the mother.”
RGNUL 2nd National Seminar on Alternative Dispute Resolution (ADR) in Consumer Protection in India [Submit Abstract by March 15, 2024]
ABOUT THE UNIVERSITY The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing
NLU Nagpur | SHAASTROTSAV 2.0 [Apply by March 11, 2024]
ABOUT UNIVERSITY: Maharashtra National Law University, Nagpur (MNLU, Nagpur) was established by the Government of Maharashtra through an enactment known as the
Call for Papers | RGNUL-ICSSR Seminar on Senior Citizens and Elderly People [Submit Abstract by Jan 28, 2024]
The Seminar is sponsored by Indian Council Of Social Science Research (ICSSR), North-Western Regional Centre, Chandigarh ABOUT RGNUL The Rajiv Gandhi National
Call for Papers | Indraprastha Law Review [Summer and Winter 2023: Vol. IV Issue I & II]
About the University Guru Gobind Singh Indraprastha University (GGSIPU) is the first university established in 1998 by Govt. of NCT of Delhi
RGNUL- NLU Nagpur | One Week Workshop on Research Methodology on 17-21, January 2024 (Online Mode) [Register by December 31]
INTRODUCTION Higher Education Institutions are facing a challenge in creating and maintaining quality of research especially in social sciences including Legal discipline.
1st RGNUL Young Scholars Conference on Emerging Trends in India’s Foreign Policy [Submit Abstract by January 10, 2024]
ABOUT RGNUL The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab by passing the
3rd Amity National Trial Advocacy Tournament 2024 [January 17th – 20th 2024]
About the Institution: Established in 2005 under a State Act, Amity University is a leading research private university recognized by the University
Call for Papers | RGNUL-IBBI National Conference on Insolvency and Bankruptcy Code [Submit Paper by 25th October]
ABOUT THE UNIVERSITY Rajiv Gandhi National University of Law (RGNUL) was established in Punjab in 2006 by the State Legislature to provide
MNLU | One year LL.M. (Postgraduate) Degree Course for Executive
Unleash Your Legal Potential with MNLU’s One-Year LL.M. (Postgraduate) Degree Course for Executives! Are you a professional looking to expand your legal
Delhi High Court dismisses PIL highlighting inaction of UGC in relation to Universities providing unspecified courses; Directs UGC for compliance with UGC Act, 1956
The PIL was filed highlighting the inaction of the University Grants Commission (‘UGC’) with respect to Universities/ Institution/ Colleges providing unspecified courses.
Call For Blogs| Chanakya Centre for Alternative Dispute Resolution (CCADR), CNLU Patna [Submit by 30th September 2023]
The Chanakya Centre for Alternative Dispute Resolution (CCADR) CNLU is inviting well researched submissions for its blog by way of a Call for Blogs.
MNLU Nagpur | Rashtra Stariya JusManthan Vādah Pratiyogita, 2023
An Indic Knowledge Systems (IKS) Based Bilingual National Level Debate Competition About the University Maharashtra National Law University, Nagpur (MNLU, Nagpur) was
Delhi High Court directs University to consider 59-days maternity leave application of an M.Ed regular course student against theory class
Delhi High Court observed that the citizens could not be forced to choose between their right to education and their right to exercise reproductive autonomy.
5th Bhimotsav 2023
About the University Of Lucknow The University of Lucknow was established in 1867 and is one of India’s oldest government-owned higher education
Madras HC upholds UGC’s rights and primacy to impose Regulations for conduct of distance education programmes
Madras High Court upheld the right of the UGC to impose Regulation for territorial jurisdiction referring to the primacy given to the UGC under the UGC Act, 1956, as well as Entry 66 of List 1 of the 7th Schedule.
Call for Papers | Indraprastha Law Review (Winter Issue Vol III Issue II)
About the University Guru Gobind Singh Indraprastha University (GGSIPU) is the first university established in 1998 by Govt. of NCT of Delhi
NLIU’s Book on Artificial Intelligence and Law
NLIU Cell for Law and Technology (NLIU-CLT) is inviting submissions for its Book on Artificial Intelligence and Law. About NLIU, Bhopal National