uzbekistan Archives

Delhi High Court directs Indian Embassy in Tashkent to ensure medical care and proper legal representation of the Indian national arrested in Uzbekistan

The petition was filed by the sister of Mr. Raghwendra Pratap Singh, an Indian national who has been arrested in Uzbekistan and is hereby seeking consular access and legal representation.

Cabinet Decisions Legislation Updates

Cabinet approves ex-post facto agreement between India & Uzbekistan on — Cooperation in the field of Combating Transnational Organized Crime & International Terrorism

Union Cabinet has given ex-post facto approval on an Agreement between the Ministry of Home Affairs of the Republic of India and

Cabinet Decisions Legislation Updates

Cabinet Approval | MoU between India and Uzbekistan for promoting Bilateral cooperation in the area of e-Governance

The Union Cabinet chaired by Prime Minister Narendra Modi has given ex-post facto approval approved the Memorandum of Understanding (MoU) for promoting