AAR GST
Case BriefsTribunals/Commissions/Regulatory Bodies

Ahmedabad Authority for Advance Ruling: Members Atul Mehta and Arun Richard, has held that 18% GST is payable on value for intended

Legislation UpdatesRules & Regulations

F.No. 2(22)/Lit./01/Vol-IV/19/6380-6429.—In exercise of the powers conferred by Section 35 read with provisos to sub-section (1) of Section 27 of the Advocates’