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No. F. 23(1549)/CAP/TPT/PCD/2019/ 1579/78617.—Whereas the National Capital Territory in Delhi has more than eleven million registered vehicles and the vehicular pollution has

Case BriefsSupreme Court

Supreme Court: Explaining the reasons for the order dated 29.03.2017, where it was directed that on and from 1st April, 2017 such

Case BriefsSupreme Court

Supreme Court: Stating that the sale and registration and therefore the commercial interests of manufacturers and dealers of such vehicles that do