Criminology, Penology and Victimology book release
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Criminology Penology and Victimology
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Former CJI Justice UU Lalit released the 8th edition of Ahmad Siddique’s book “Criminology, Penology and Victimology” revised by Advocate Sanjay Vashishtha

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    ABOUT RGNUL: Rajiv Gandhi National University of Law is a public law school and a National Law University located in

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by Sasisekhar Menon†

Case BriefsSupreme Court

Supreme Court: Dealing with the question relating to the extent to which a victim’s counsel can participate in the prosecution of a