Death of 7 persons due to fire in a reported illegal candle factory of Ghaziabad: NHRC issues to UP Chief Secy and DGP
The National Human Rights Commission has taken suo motu cognizance of media reports that 3 minors among 7 persons have died in
violation of human rights
Media victimised by anti-social elements| Killing of a journalist by alleged sand mafia in Unnao: NHRC issues notice to UP Govt.
The National Human Rights Commission has taken suo motu cognizance of a media report that a journalist was allegedly killed by sand
NHRC notice to U.P. Govt over medical apathy towards two expecting women; Health Ministry to issue instructions to States and UTs not to deny treatment to non-COVID patients coming in emergency
The National Human Rights Commission, NHRC, India has taken suo motu cognizance of media reports of medical apathy towards two expecting women
NHRC takes cognizance of a migrant mother pulling a suitcase with her child sleeping half hung thereon on Agra Highway
The National Human Rights Commission, NHRC, India has taken suo motu cognizance of media reports about a mother pulling a suitcase with
Aurangabad Train Mishap | NHRC takes suo moto cognizance over mowing down of 16 migrant workers by a goods train
The National Human Rights Commission, NHRC, India has issued notices to the Chief Secretary, Government of Maharashtra and the District Magistrate, Aurangabad
[Delhi Violence]NHRC asks its DG to depute its fact-finding team for spot enquiries into violation of human rights during violence in Delhi
The National Human Rights Commission has taken suo motu cognizance of violence in Delhi and specifically in North-East District, as reported in
All HC | NHRC to conduct inquiry on alleged violation of human rights & negligence in prevention of same by police officials during CAA protests at AMU
Allahabad High Court: A Division Bench of Govind Mathur, CJ and Vivek Varma, J. while addressing the present petition requested the National
NHRC deputes a fact finding team to know whether incidents in Jamia Millia Islamia involved violation of human rights
The National Human Rights Commission, NHRC, India has deputed a team led by its SSP, Ms. Manzil Saini to conduct and on
NHRC issues notice to Uttar Pradesh Govt over death of a person in judicial custody in Unnao and related allegations
National Human Rights Commission: The NHRC has taken suo motu cognizance of media reports about the mysterious death of the father of a