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Supreme Court: The Court has extended the interim protection from arrest to activist Gautam Navlakha by four more weeks in Bhima Koregaon

Case BriefsHigh Courts

Calcutta High Court: A Division Bench of Sanjib Banerjee and Suvra Ghosh, JJ. allowed the appeal filed by two persons who were

Case BriefsDistrict Court

“It is a fundamental right of every citizen to have his own political theory and ideas and to propagate the same and

Case BriefsHigh Courts

Punjab and Haryana High Court: While addressing a bail application under Section 439  CrPC, 1973, the Single Judge bench of Sudip Ahluwalia