Case BriefsSupreme Court

Supreme Court:  The 3-judge bench of Ashok Bhushan, SA Nazeer and Hemant Gupta*, JJ has reiterated that the nomenclature under which the

Case BriefsSupreme Court

Supreme Court: In an appeal against the order of the Punjab and Haryana High Court where it was held that the Wakf

Case BriefsHigh Courts

High Court of Himachal Pradesh : Deciding upon an issue  as to whether Regular First Appeal or Civil Revision or petition under