Case BriefsSupreme Court

Supreme Court: In a case relating to murder versus culpable homicide legal controversy, the Division Bench of M.R. Shah* and B.V. Nagarathna,

Case BriefsHigh Courts

Delhi High Court: Subramonium Prasad, J., addressed a very pertinent question of whether brandishing a revolver during the act of robbery be

Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Pratibha M. Singh, J. dismissed a criminal appeal while upholding the conviction and