patna hc cj impersonation
Case BriefsSupreme Court

“This Court will certainly not shut its eyes to the materials unearthed, since it relates not only to maintaining purity in judicial proceedings but upholding public faith in the system at large.”

kerala high court
Case BriefsHigh Courts

The prosecution alleged that one accused brought the victim to a hotel, stupefied her by providing liquor and the two engaged in sexual intercourse with her.

Case BriefsDistrict Court

Karkardooma Courts, Delhi: While addressing a case of alleged criminal conspiracy, Virender Bhat, ASJ-03, expressed that, “The circumstances in a case, when

Case BriefsHigh Courts

Delhi High Court: A Division Bench comprising of Hima Kohli and Manoj Kumar Ohri, JJ. dismissed an appeal filed against the judgment of