eco sensitive zone
Experts CornerKhaitan & Co

by Aakash Bajaj† and Neha Maniktala††
Cite as: 2023 SCC OnLine Blog Exp 48

National Green Tribunal
Case BriefsTribunals/Commissions/Regulatory Bodies

    National Green Tribunal | Taking suo motu cognizance to consider the impact of musical festival which was proposed to be

Bombay High Court
Case BriefsHigh Courts

    Bombay High Court: In a petition filed by petitioner-wife praying for quashing and setting aside the impugned communication dated 18-03-2019

Bombay High Court
Case BriefsHigh Courts

Bombay High Court: While taking suo- motu cognizance of the news item published in Times of India, (Nagpur edition), dated 05-09-2022, which

Cabinet DecisionsLegislation Updates

The Union Cabinet has approved the proposal of the Ministry of Environment, Forest and Climate Change for signing an MoU with the

Case BriefsHigh Courts

Karnataka High Court: K. Natarajan J. allowed the criminal petition and directed the respondent IO to release the petitioner-accused 1 on bail.

Conference/Seminars/LecturesLaw School News

Reported by Avinash Gautam