justice-ujjal-bhuyan
Know thy Judge

On 05-07-2023, the Supreme Court Collegium had recommended the appointment of Justice Ujjal Bhuyan, Chief Justice, High Court for the State of Telangana to the Supreme Court of India. Upon acceptance of the recommendation by the Law Ministry, Justice Bhuyan took oath as Supreme Court Judge on 14-07-2023.

OP. ED.

by Palash Srivastav†

Case BriefsHigh Courts

Gauhati High Court: In a case before the Court, the appellant had appealed against the judgment of the Sessions Court which sentenced

Case BriefsHigh Courts

Calcutta High Court: While condemning the practice of witch hunting, the Court issued certain directives for the State Government in order to