Witness Box Archives

Jhar HC | “Is the police taking side by not bringing victim in witness box?” HC comes down heavily on authorities for discrepancies in sexual assault case, warns authorities of contempt proceeding

Jharkhand High Court: Ananda Sen, J., slammed police authorities for tainted investigation and laxity in a sexual assault case. While warning the

Bombay High Court: A Single Judge Bench comprising of Rohit B. Deo, J. quashed the order of the trial court whereby plaintiff’s