P&H HC | Comprehensive directions for fair and expeditious trial, and witness protection issued by Court
Punjab and Haryana High Court: A Division Bench of Rajiv Sharma and Harinder Singh Sidhu, JJ. dismissed an appeal initiated against the
Witness Protection Scheme 2018
SC approves Witness Protection Scheme, 2018; directs setting up of Vulnerable Witness Deposition Complexes in all district courts
“In search of truth, he plays that sacred role of the sun, which eliminates the darkness of ignorance and illuminates the face