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woman Judge

Case Briefs Supreme Court

SC seeks responses from Centre & State Govts in a bid to “make criminal justice system responsive” in sexual assaults cases

Supreme Court: In a bid to make criminal justice system responsive in cases relating to sexual assaults, a 3-judge bench of SA

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Published on December 18, 2019December 24, 2019By Prachi Bhardwaj

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Appointments & Transfers News

Ms Indu Malhotra, first woman advocate to be directly appointed as Supreme Court Judge, sworn in

Senior Advocate Ms Indu Malhotra was sworn in as a Judge of the Supreme Court today. Chief Justice Dipak Misra administered the

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Published on April 27, 2018By Saba

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