Bandhan Bank Ltd
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DEAL DETAILS Bandhan Bank Limited | Term loan facility Khaitan & Co advised Bandhan Bank Limited (“Lender”) on the grant of a

National Company Law Tribunal
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National Company Law Tribunal (NCLT): Coram of H.V. Subba Rao (Judicial Member) and Chandra Bhan Singh (Technical Member) held that ‘Working Capital’

Cabinet DecisionsLegislation Updates

The Cabinet Committee on Economic Affairs considered and approved the proposal of Department for Promotion of Industry and Internal Trade for Central